Bombay High Court
Shantikumar D.Majithia And Ors vs Union Of India And Ors on 1 October, 2018
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
SUITS NO. 2578 OF 2000
The Union Of India ....Petitioner
V/S
Shantikumar D.majithia & Ors. ....Respondent
WITH SUITS NO. 808 OF 2004 Shantikumar D.majithia And Ors. ....Petitioner V/S Union Of India And Ors. ....Respondent Mr. S. R. Rajguru a/w Ms. Anamika Alhotra for Plaintiff in S/2578/2000 and for Defendant No. 1 in S/808/2004; Ms. Anita Irani i/b Kanga and Co. for Defendant Nos. 1 to 5 in S/2578/2000 and for Plaintiff in S/808/2004; Ms. Geeta Shastri, AGP for State of Maharashtra, Defendant No. 7 in S/2578/2000 and for Defendant Nos. 2 to 4 in S/808/2004.
CORAM : K.R. SHRIRAM, J
DATE : 1st October, 2018
P.C. :
Stand over to 8 October 2018.
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