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Bombay High Court

Shantikumar D.Majithia And Ors vs Union Of India And Ors on 1 October, 2018

Author: K.R. Shriram

Bench: K.R. Shriram

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

                        SUITS NO. 2578 OF 2000

 The Union Of India                                     ....Petitioner
            V/S
 Shantikumar D.majithia & Ors.                       ....Respondent

WITH SUITS NO. 808 OF 2004 Shantikumar D.majithia And Ors. ....Petitioner V/S Union Of India And Ors. ....Respondent Mr. S. R. Rajguru a/w Ms. Anamika Alhotra for Plaintiff in S/2578/2000 and for Defendant No. 1 in S/808/2004; Ms. Anita Irani i/b Kanga and Co. for Defendant Nos. 1 to 5 in S/2578/2000 and for Plaintiff in S/808/2004; Ms. Geeta Shastri, AGP for State of Maharashtra, Defendant No. 7 in S/2578/2000 and for Defendant Nos. 2 to 4 in S/808/2004.

      CORAM :       K.R. SHRIRAM, J
      DATE :        1st October, 2018
 P.C. :

Stand over to 8 October 2018.

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