Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 62 in Orissa State Financial Corporation (Staff) Regulations, 1975 62. Admissibility of allowances. - Allowances shall only payable to employees who are actually at the time fulfilling the conditions subject to which they are admissible.
