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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

State of Assam - Subsection

Section 3(2)(xvii) in Assam Ministers' and Leader of the Opposition's Salaries, Allowances and Amenities Rules, 2018

(xvii)"Camp office" means an office in their constituency for providing better service to the people of his/her constituency;