Jammu & Kashmir High Court
Peerzada Shah Fahad vs Ut Of J&K And Anr on 31 August, 2023
Author: Mohan Lal
Bench: Mohan Lal
Sr. No. 15
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT JAMMU
Crl A(D) No. 42/2022
c/w
CRM(M) No. 472/2023
Peerzada Shah Fahad .....Appellant(s)/Petitioner(s)
Through :- Mr. P. N. Raina, Sr. Advocate with
Mr. J. A. Hamal, Advocate
v/s
UT of J&K and Anr. .....Respondent(s)
Through :- Mrs. Monika Kohli, Sr. AAG.
Mr. Mohsin Qadri, Sr. AAG (Virtual
mode).
CORAM: HON'BLE MR. JUSTICE ATUL SREEDHARAN, JUDGE
HON'BLE MR. JUSTICE MOHAN LAL, JUDGE
ORDER
31.08.2023 Pursuant to the last order, Mr. Sandeep Bhat, who is the Investigating Officer in this case, has appeared before this Court today.
Heard.
Reserved for orders.
(Mohan Lal) (Atul Sreedharan)
Judge Judge
JAMMU
31.08.2023
Ram Krishan