Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 28(28)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(28)(iv) in New Okhla Industrial Development Area Building Regulations, 2010

(iv)Structural design duly checked and verified by the I.I.T/N.I.T./Government Engineering College shall be submitted along with the proposal in case where additional floors are being proposed.