Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(a) in The International Monetary Fund and Bank Act, 1945 (a)entitling the International Fund or International Bank to import into 1[India] goodsfree of any duty of customs without any restriction on their subsequent sale therein, or
