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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Punjab - Subsection

Section 22(6) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(6)In case a senior citizen requires protection or is destitute it shall be the duty of the District Magistrate or the Officer authorizes by him provide shelter to him in an old age home being run by the State Government or a Non Government Organization.