Section 65(1)(b) in Motor Vehicles Act, 1939

[Cites 0, Cited by 0] [Section 65(1)] [Section 65] [Entire Act]

(b)for more than [eight hours] [Substituted by section 35, Act 56 of 1969, for 'nine hours' (w.e.f. 2-3-1970).] in one day; or

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