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State of Punjab - Section

Section 261 in Punjab Jail Manual, 1996

261. Persons allowed to enter the jail.

- The gate-keepers shall be furnished with a list of all officials and visitors who are entitled to enter the jail, and shall admit such persons on their presenting themselves for admission. He shall not admit anyone else except the officers of the jail who are authorized to enter, unless under a written order from, or when accompanied by, the Superintendent, the Inspector-General, or the Magistrate of the District.