Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 62 in The General Rules (Civil), 1957 62. Cost of proving documents. - [* * *] [Omitted by Notification No. 920/VIII-b-28, dated 11-9-1979 (w.e.f. 15-12-1979).]
