Delhi High Court - Orders
Abhilash Shukla vs M/S Online Micro Services Pvt Ltd on 20 March, 2026
Author: Prateek Jalan
Bench: Prateek Jalan
$~68
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 8779/2025 & CRL.M.A. 36566/2025
ABHILASH SHUKLA .....Petitioner
Through:
versus
M/S ONLINE MICRO SERVICES PVT LTD .....Respondent
Through:
CORAM:
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 20.03.2026 The matter could not be taken up for hearing due to paucity of time.
List on 10.07.2026.
BY ORDER COURT MASTER MARCH 20, 2026 tg This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 24/03/2026 at 21:01:41