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State of Goa - Section

Section 28 in The Goa Ground Water Regulation Rules, 2003

28.

-1/CE-WR-EO/987. - In exercise of the powers conferred by section 26 of the Goa Ground Water Regulation Act, 2002 (Goa Act No. 1 of 2002), the Government of Goa hereby makes the following rules, namely:-