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Andhra Pradesh High Court - Amravati

Smt.Dr.Gundumogula Satyakumari vs Sri Adivishnu Vithal Rao on 23 August, 2024

Author: B Krishna Mohan

Bench: B Krishna Mohan

2

IN THE HIGH COURT OF ANDHRA PRADESH AT AMAR

FRIDAY THE TWENTY THIRD DAY OF AUGUST." .
TWO THOUSAND AND TWENTY Four"

'PRESENT: ¢
THE HONOURABLE SRI JUSTICE B KRISHNA MOHAN
CIVIL REVISION PETITION NO: 1043 OF 2024

Setween: ;
SmtDr.Gundumagula satyakurmiarl, WH of Srinivasarag, Hindu, Dermatologist,

aged 47 years, resident of Babugari St, Tanuku. TICUC.

wos

Revision Petitioner
AND

. Sri Adivishnu Vithal Rao, (died on 24-09-2019)

Sri Adivishnu Siva Naga Prasad, Son of Vithal Rao, Hindu, Business,
aged 44 years. Sri Vilayalakshm! Timber Depot, Main Road,

Tanuku TICUC,

Virmakota Baplraiu, son of satyanarayanamurthy, Hindu, Emmoyee,
age 0, Flat No. 248, RK.Colony, AS Rao Nagar, Secunderahad.

. Vinnakota Sriramaran. son of Salyanarayanamurthy, Hindu, mmployes,

age 01, C/o V.Veerradu, Behind Town Hall, Tanuku. TICUC,
Vinnakola Venkateswararao, son of Salyanarayana murthy,

Hindu. Employee, age 85, Near Kondanda Ramaswamy Temple, Near
Prabhat Talkies, Khammam.

Vinnakota Krishnamurthy, son of Salynarayanamurthy, Hindu,
Employee, age 59, Flat No.248, RK Colony, AS Rao Nagar,
Secunderabad,

. Vinnakota Suryanarayanamurihy, of Satyanarayanamurthy, Hindu,

Employee, age 58, Flat No.248. R.K.Colony, AS Rac Nagar,

Secunderabad.


&. Vinnakola Surya Kumari, Dio Satyanarayanamurthy, Hindu, age 53,
¥ Veerralu, Behind Town Hall, Tanuku. TUCUC

9. Vinnakota Bapiraju, of Krishnamurthy, Hindu, age 62, Professor, Andhra
University, Waltair, VDMC

10, Vinnakota Veerraju, son of Krishna Murhy, Hindu, age 80, cfo
Vinnakote Bapiraju, Professor, Andhra University, Waltalr.
Tf. Vinnakota Venkala Ramakrishna, of Krishnamurthy, Hindu, age

né, Cfo Vinnakota Bapiraiu, Professor, Andhra es Waltalr.

cana

Te. Vinnakota Bala Venkata Veerraju, of Suryanarayana, Hindu,
Unemployee, Vinnakota Narasimharas, Nadellavarl St, Tanuku.
13. Vinnakota Narasimharaa, son of Suryanarayana, Hindu,
Business, age 47, Nadellavarl St, Tanuku.
14. Vinnakola Bapeswararag, son of Surynarayana, Hindu, age 44,

cfo VNarasimharao, Nadeflavari St, Tanuku. TuCUC

18, Vinnakola Seethadevi, wile of Veerralu, Hindu, Housewife, 67.
ounkavallivari St, Tanuku. TUCIC,

18. Vinnaketa Siva Govinda Bapesh, son of Veerraiu, Hindu, Private
employee, age 38, c/o Vinnakota Seethadevi, Sunkavalliver St,
Tanuku. TAOIC

17. Vinnakota Satya Narasimha Kishore. . son of VYeerraju, Hindu, 37,
Sunkavallivarl St, Tanuku. TUCIC.

Raspondants

Defendants}
78, Snvi Adivishnu Sesha Raina, Wo. Vlad Rao, Hindu, Female

ra

Aged 7S yrs. House wife, Sri Vilayalakshmi Timber Depot
Tanuku TCU,

1. Adivishnu Eswara Kumar, s/o Vitale Rao, Hin iu, Male, Aged 48
yrs. Business, Sri Viayalakshmi Timber Depot, Main Read,

Tanuku TICdc,


20. Adivishnu Lakshmi Mata, d/o Late Vital Rac, Hi ndu, Fernais,
aged 37 years. House Wife, 0. No.21-4-24. Tanukuyari Street, Tanuku,
BINION «
ot. Adivishnu Siva Parvathi, [Yo Late Vital Rao, | Hindu, Female, aged
48 years. House wife, D.No.21-4-24, Tanukuvari Street, Tanuku, TICUC
Respondents
(Proposed Parties}
{Respandents 3 to 17 remained exparte. Hance no notice is necessary fo
them}

Petition under Article 227 of the Constitution of india, praying that in the
circumstances stated in the grounds fled herein, the High Court 4 may be
pleased fo set aside fhe order and decreetal order dated 34-( 95-2024 passed

LANo, 214/2820 | in O.S.No.33/ 304 4 on the fle of the Pring! ipa Cra Judge
(Junior Division) at Tanuku and allow the revision with costs.
iA NO: 1 OF 2024: -

Petition under Section 151 OPS praying that in the circumstances

sialed in the afidavit filed in support of the pettion, the High Court may be
_--_ fo grant slay of all further proceedings In JA No. 3274/2080 in

S.No. 33/2014 on the file of the Principal Civil Judge (Junior Division}
wana, Pending disposal of CRP 1043 of 2024, on the fle af the Nigh Courko-

The petiion coming on for | hearing, upon perusing the Pefition and the
affidavit fled in support thereof and the orders of the High Court dated
09,05, 2024, 05.07. 2024 & 62.08. 2024 made herein and upon hearing the
argumenis of Sri Srinivas Mallampailli, Advocate for the Petitioner, the Court
made the following ~~

ORDER

"Liston 06.09.2024. Wo"

inferim order granted earlier by this court dated 05.07 2024 is a extended HH then"

SO. MUPRABHARARA RAO i ASSISTANT REGISTRAR YT ai tg ee penegtg eee wae RUE COPY. SECTION OFFICER Ta,

1. The Principal Qivil Judge, (lunior Division) curr Judicial Magistrate of First Class, Tanuku 7

4. One OC to SRL SRINIVAS MALLANBALL Advacate [OPUCI . One CC to SRE SAL GANGADHAR CHAMARTY, Advocate [OPUC] fat §. One spare cony HIGH COURT ERM, J DATED: 2O8/2024 LIST ON 06.09.2024 ORDER CRPNo.1043 of 2024 INTERIM ORDER EXTENDED aa SN N WWQqu wes "TT S AND Re ss8 S Sa Xo* ° ts rf Stee itetrey ALTOS 5 4 3 & Tay wes coe ESsargy ae Exes AS As SSS