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[Cites 0, Cited by 0] [Section 18(11)] [Section 18] [Entire Act]

State of Gujarat - Subsection

Section 18(11)(a) in Gujarat Minor Mineral Concession Rules, 2017

(a)The lessee shall commence mining operations within the time period specified herein and in the mining plan. All mining operation shall be conducted by the lessee in a proper, skillful and workman-like manner and the lessee shall reduce waste and do careful storage of waste and removal of all valuable minerals within the quarry: