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[Cites 0, Cited by 0] [Section 281] [Entire Act]

State of Bihar - Subsection

Section 281(3) in Bihar Board's Miscellaneous Rules, 1958

(3)Pay of officers (voted). - Provision should be made under this unit for the pay and special pay, if any, of the members of the Provincial and Junior Civil Services (including officers holding listed post temporarily).