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[Cites 0, Cited by 0] [Section 228] [Entire Act]

Union of India - Subsection

Section 228(8) in The Dedicated Freight Corridor Railway General Rules, 2018

(8)If Intermediate Block Stop signal is ahead the Loco pilot shall stop his train at the signal and inform the Station Master of the station in rear by telephone available on the signal post or through approved means of communication before proceeding further so that subsequent trains are not permitted to enter the block section.