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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(a) in The Andhra Pradesh Prevention Of Dangerous Activities Of Communal Offenders Act, 1984

(a)that the person to be detained thereunder, though within the State, is outside the limits of the territorial jurisdiction of the officer making the order; or