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State of Goa - Section

Section 4 in The Goa Panchayat and Zilla Panchayat (Election Procedure) Rules, 1996

4. Publication of wards/constituencies.

- The wards/constituencies formed under rule 3 be notified by affixing a statement thereof in Form No. 10 or Form No. 11, as the case may be, to the Notice Board of the Director's Office, Office of Chief Executive Officer, Mamlatdar's Office, Office of the Block Development Officer and the Panchayat Office or in any conspicuous place at the Head Quarters of the Panchayats, where no Panchayat Office is established. The Statement shall also be published in the Official Gazette.Preparation, Maintenance and Custody of Voters List