Section 4(1)(ii) in The Gujarat Motor Vehicles Tax Act, 1958

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State of Gujarat - Subsection

Section 4(1)(ii) in The Gujarat Motor Vehicles Tax Act, 1958

(ii)for one or more quarters, on payment for each such quarter at one-fourth of the annual rate referred to in clause (i) plus ten percentum thereof (hereinafter referred to as the "quarterly rate"), or

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State of Gujarat - Subsection

Section 4(1)(ii) in The Gujarat Motor Vehicles Tax Act, 1958