Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 342] [Entire Act]

State of Maharashtra - Subsection

Section 342(vi) in The Mumbai Municipal Corporation Act, 1888

(vi)repairing or replacing sanitary water plumbing, or electrical fittings; and