Section 27(2)(a) in The M.P. Ayurvigyan Parishad Adhiniyam, 1987

[Cites 0, Cited by 0] [Section 27(2)] [Section 27] [Entire Act]

(a)the qualifications, conditions of appointment and service, the scale of pay, the tenure of office and the powers and duties of the Registrar;

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