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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Chattisgarh - Subsection

Section 99(b) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(b)every pipe for carrying pumped concrete is : -
(i)securely anchored at its end point and at each curve on it;
(ii)provided near the top of such pipe with an air release valve; and
(iii)securely attached to a pump nozzle by a bolted collar or other adequate means;