Section 97(1) in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998
(1)When the accounts and offices of a marketing committee are being inspected, or the affairs of such a committee are being required into under Section 96 of the proceedings of such committee are being examined under Section 99, all officers, servants and members of such a committee shall furnish such information in their possession with regard to the accounts and offices or affairs or proceedings of such a committee as the Director, or the officer authorised by him, may require.
