Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Andhra Pradesh - Section

Section 13 in Andhra Pradesh Sports Authorities Act, 1988

13. Term of office of the Chairman and other Members.

- The term of office of the member term of Mandal Sports Authority,the District Sports Authority members and vacancies and the procedure to be followed at the meeting of the said Authority shall be such as may be prescribed.