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[Cites 0, Cited by 0] [Section 37(3)] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(3)(c) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(c)a declaration that he is the owner of the warehousing business, if the warehouseman is the owner of the warehousing business.