Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 164] [Entire Act]

State of Punjab - Subsection

Section 164(2) in The Punjab Motor Vehicles Rules, 1989

(2)Every public service vehicle shall at all times be furnished with an efficient jack and other tools necessary to change a wheel or rim and tyre and with the equipment necessary to repair a puncture, including the following, namely :-
(i)spanners to fit every nut on the vehicle;
(ii)one screw driver;
(iii)one hammer;
(iv)one pair pliers;
(v)two tyre levers;
(vi)tyre repair outfit;
(vii)tyre pump;
(viii)wheel jack;
(ix)one spare headlight bulb and one spare rear lamp bulb; and
(x)a supply of spare fuses.