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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Haryana - Subsection

Section 16(5) in The Haryana Advocates' Welfare Fund Rules, 2014

(5)All meetings of the Trustee Committee shall be presided over by the Chairperson and in his absence, the Trustee Committee may elect any member present as the Chairperson to preside over the meeting.