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[Cites 0, Cited by 1] [Section 3] [Entire Act]

State of Nagaland - Subsection

Section 3(2) in Nagaland Retirement From Public Employment Act, 1991

(2)All persons under public employment shall retire on the afternoon of the last day of the month in which he attains the age of fifty seven years or on completion of thirty three years of public employment whichever is earlier.