Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 113 in The Punjab Distillery Rules, 1932 113. The licensee shall, if required to do so by the[Excise Commissioner] [Legislative Supplement Part III dated 28.1.69.], issued spirit only in specified strength either generally or the particular classes of purchasers.
