Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 51(5)] [Section 51] [Entire Act]

State of Andhra Pradesh - Subsection

Section 51(5)(viii) in Andhra Pradesh Panchayat Raj (Conduct of Elections) Rules, 2006

(viii)the ballot papers cancelled for violation of voting procedure; and