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[Cites 0, Cited by 0] [Section 9(2)] [Section 9] [Entire Act]

State of Andhra Pradesh - Subsection

Section 9(2)(d) in THE ANDHRA PRADESH MILLETS BOARD ACT, 2020

(d)as soon as the period of dissolution, expires, the Board shall be reconstituted in accordance with the provisions of this Act.