Section 25 in The U.P. Shri Badrinath Temples Rules, 1940
25. Qualifications.
- No person shall be appointed as Secretary unless-(a)he professes the Hindu religion and accepts the form of worship practised at the temple;(b)he holds a degree in Arts, Law, Science or Commerce of a University established by law and can read and write Hindi fluently;(c)he is medically fit for outdoor work and knows riding;(d)he is a permanent resident of the Uttar Pradesh; and(c)he is not less than 30 years of age on the date of his appointment.
