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Meghalaya High Court

Shri. Wallam Jingsuk Barim vs . Union Of India & 2 Ors. on 28 September, 2023

Author: W. Diengdoh

Bench: W. Diengdoh

     Serial No. 01
     Supplementary List



                           HIGH COURT OF MEGHALAYA
                                 AT SHILLONG

BA No. 48 of 2023
                                                  Date of Decision: 28.09.2023
Shri. Wallam Jingsuk Barim             Vs.        Union of India & 2 Ors.

Coram:
                  Hon'ble Mr. Justice W. Diengdoh, Judge

Appearance:
For the Petitioner/Appellant(s)   : Mr. P. Yobin, Adv.
For the Respondent(s)             : Dr. N. Mozika, DSGI with
                                    Mr. K.Ch. Gautam, Adv.
i)       Whether approved for reporting in                 Yes/No
         Law journals etc.:
ii)      Whether approved for publication
         in press:                                         Yes/No

ORDER (ORAL)

Mr. P. Yobin, learned counsel for the petitioner has submitted that he may be allowed to withdraw this petition and with liberty to file afresh.

Petition dismissed as withdrawn.

Judge Meghalaya 28.09.2023 "Tiprilynti-PS"