Meghalaya High Court
Shri. Wallam Jingsuk Barim vs . Union Of India & 2 Ors. on 28 September, 2023
Author: W. Diengdoh
Bench: W. Diengdoh
Serial No. 01
Supplementary List
HIGH COURT OF MEGHALAYA
AT SHILLONG
BA No. 48 of 2023
Date of Decision: 28.09.2023
Shri. Wallam Jingsuk Barim Vs. Union of India & 2 Ors.
Coram:
Hon'ble Mr. Justice W. Diengdoh, Judge
Appearance:
For the Petitioner/Appellant(s) : Mr. P. Yobin, Adv.
For the Respondent(s) : Dr. N. Mozika, DSGI with
Mr. K.Ch. Gautam, Adv.
i) Whether approved for reporting in Yes/No
Law journals etc.:
ii) Whether approved for publication
in press: Yes/No
ORDER (ORAL)
Mr. P. Yobin, learned counsel for the petitioner has submitted that he may be allowed to withdraw this petition and with liberty to file afresh.
Petition dismissed as withdrawn.
Judge Meghalaya 28.09.2023 "Tiprilynti-PS"