Andhra Pradesh High Court - Amravati
M Ramalingam vs B Rajasekhar on 11 February, 2021
Author: Arup Kumar Goswami
Bench: Arup Kumar Goswami, C. Praveen Kumar
IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI
HON'BLE Mr. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
&
HON'BLE Mr. JUSTICE C. PRAVEEN KUMAR
CONTEMPT CASE No.936 of 2020
(Through Video Conferencing)
M. Ramalingam, S/o. M. Eshwaraiah, aged about
52 years, Occ: Director and Special Officer,
Jawahar Bala Bhavan, Krishna Lanka, Vijayawada ... Petitioner
Versus
B. Rajasekhar, Principal Secretary, School Education
Department, Secretariat, Velagapudi, Amaravati,
Guntur District ... Respondent
Counsel for the petitioner : Ms. Kavitha Gottipati
Counsel for the respondent : Govt. Pleader for Services III
ORDER (ORAL)
Dt:11.02.2021 (ARUP KUMAR GOSWAMI, CJ) Ms. Kavitha Gottipati, learned counsel for the petitioner, submits that she is not pressing this Contempt Case, because of the developments that have taken place subsequently.
In view of the above, we are not inclined to pursue this Contempt Case and, accordingly, the same is closed.
Pending miscellaneous applications, if any, shall also stand disposed of.
ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J MRR