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Andhra Pradesh High Court - Amravati

M Ramalingam vs B Rajasekhar on 11 February, 2021

Author: Arup Kumar Goswami

Bench: Arup Kumar Goswami, C. Praveen Kumar

      IN THE HIGH COURT OF ANDHRA PRADESH: AMARAVATI

  HON'BLE Mr. JUSTICE ARUP KUMAR GOSWAMI, CHIEF JUSTICE
                            &
          HON'BLE Mr. JUSTICE C. PRAVEEN KUMAR

                CONTEMPT CASE No.936 of 2020

                  (Through Video Conferencing)

M. Ramalingam, S/o. M. Eshwaraiah, aged about
52 years, Occ: Director and Special Officer,
Jawahar Bala Bhavan, Krishna Lanka, Vijayawada           ... Petitioner

                                Versus

B. Rajasekhar, Principal Secretary, School Education
Department, Secretariat, Velagapudi, Amaravati,
Guntur District                                      ... Respondent


Counsel for the petitioner            : Ms. Kavitha Gottipati

Counsel for the respondent            : Govt. Pleader for Services III

                             ORDER (ORAL)

Dt:11.02.2021 (ARUP KUMAR GOSWAMI, CJ) Ms. Kavitha Gottipati, learned counsel for the petitioner, submits that she is not pressing this Contempt Case, because of the developments that have taken place subsequently.

In view of the above, we are not inclined to pursue this Contempt Case and, accordingly, the same is closed.

Pending miscellaneous applications, if any, shall also stand disposed of.

ARUP KUMAR GOSWAMI, CJ C. PRAVEEN KUMAR, J MRR