Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(1) in Rajasthan Payment of Gratuity Rules, 1973

(1)The employer shall display conspicuously a notice at or near the main entrance of the establishment in Bold Letters in English and in a Language understood by the majority of the employees specifying the name of the officer with designation authorised by the employer to receive on his behalf notices, under the Act or the rules.