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[Cites 0, Cited by 0] [Section 38] [Entire Act]

State of Haryana - Subsection

Section 38(1) in Haryana Municipal Drainage and Sanitation Bye-laws, 1977

(1)There shall be no traps in any soil or ventilating pipes, nor between any other pipe and drain to which it is connected but every sanitary fitments connected to a soil pipe, ventilating pipe or drain shall be provided with a trap, so constructed as to be capable of maintaining a sufficient water seal.