Supreme Court - Daily Orders
Pr. Commissioner Of Income Tax vs M/S Vasan Health Care Pvt. Ltd. on 25 March, 2019
Bench: Uday Umesh Lalit, Indu Malhotra
ITEM NO.18 COURT NO.6 SECTION XII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 5688/2019
(Arising out of impugned final judgment and order dated 19-07-2018
in WA No. 1202/2018 19-07-2018 in WA No. 1555/2018 passed by the
High Court Of Judicature At Madras)
PR. COMMISSIONER OF INCOME TAX & ORS. Petitioner(s)
VERSUS
M/S VASAN HEALTH CARE PVT. LTD. & ANR. Respondent(s)
( IA No.44534/2019-CONDONATION OF DELAY IN FILING and IA
No.44535/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED JUDGMENT )
Date : 25-03-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE UDAY UMESH LALIT
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Tushar Mehta, SG
Mr. Zoheb Hossain, Adv.
Ms. Vanshaja Shukla, Adv.
Mr. Manish Pushkarna, Adv.
Mrs. Anil Katiyar, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice, returnable on 08.04.2019.
List along with SLP (C)(D) No.5737/2019.
(INDU MARWAH) (SUMAN JAIN) COURT MASTER BRANCH OFFICER Signature Not Verified Digitally signed by INDU MARWAH Date: 2019.03.25 17:15:22 IST Reason: