Telangana High Court
Bharatiya Kisan Sangh vs Union Of India And 7 Others on 23 November, 2021
Author: Satish Chandra Sharma
Bench: Satish Chandra Sharma, A.Rajasheker Reddy
THE HON'BLE THE CHIEF JUSTICE SATISH CHANDRA SHARMA
AND
THE HON'BLE SRI JUSTICE A. RAJASHEKER REDDY
WRIT PETITION (PIL) No.294 of 2020
ORDER:(Per the Hon'ble the Chief Justice Satish Chandra Sharma) There is no appearance on behalf of the petitioner.
Hence, the writ petition is dismissed for want of prosecution.
Miscellaneous petitions, if any, shall stand closed. There shall be no order as to costs.
__________________________________ SATISH CHANDRA SHARMA, CJ ______________________________ A. RAJASHEKER REDDY, J 23.11.2021 ES