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State of Haryana - Section

Section 95 in The Haryana New Mandi Townships Building Rules, 1967

95. Proximity of land for subsoil irrigation - [Section 4(2)(i) and (k)].

- No part of any land to be used for subsoil irrigation shall be within a distance of 19 metres (20.778') from the nearest point of any dwelling house, or any public, religious or educational building or any building in which any person may be or may be intended to be employed in any manufacture, trade or business or any place of recreation or any public thoroughfare, no part of any land to be used for subsoil irrigation shall be within 8 metres (25 feet) 26.24' of any canal or well irrigated area.