Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31] [Entire Act] State of Goa - Subsection Section 31(1) in The Goa, Housing Board Act, 1968 (1)Whenever the Board is of the opinion that it is expedient or necessary to meet the needs for housing accommodation in any area, the Board may frame a housing accommodation scheme.
