Kerala High Court
Suresh K C vs Kerala State Electricity Board Limited ... on 1 September, 2022
Author: Anu Sivaraman
Bench: Anu Sivaraman
WP(C) No.27128/2022 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
Thursday, the 1st day of September 2022 / 10 th Bhadra, 1944
WP(C) NO. 27128 OF 2022
PETITIONER:
SURESH K C., (RETIRED SENIOR ASSISTANT), NETTAYIKODATH HOUSE,
NETTAYIKODATH ROAD, PALARIVATTOM P.O., ERNAKULAM-682025 (WORKED AS
SENIOR ASSISTANT, ELECTRICAL SECTION, VENNALA, ERNAKULAM )
RESPONDENT:
1. KERALA STATE ELECTRICITY BOARD LIMITED (KSEB) REPRESENTED BY ITS
SECRETARY. VYDHYUTHI BHAVAN, PATTOM P.O., THIRUVANANTHAPURAM , PIN -
695004
2. THE CHIEF ENGINEER (HRM) KERALA STATE ELECTRICITY BOARD LIMITED
(KSEB) VYDHYUTHI BHAVAN, PATTOM P.O.,THIRUVANANTHAPURAM , PIN -
695004
3. DEPUTY DIRECTOR, KERALA STATE ELECTRICITY BOARD LIMITED (KSEB)
VYDHYUTHI BHAVAN, PATTOM P.O., THIRUVANANTHAPURAM , PIN - 695004
4. THE EXECUTIVE ENGINEER, KSEB, ELECTRICAL DIVISION, VYDHYUTHI
BHAVANAM, POWER HOUSE ROAD, ERNAKULAM, PIN - 682018
5. DEPUTY CHIEF ENGINEER,ELECTRICAL CIRCLE, VYDHYUTHI BHAVANAM, POWER
HOUSE ROAD, ERNAKULAM, PIN - 682018
Writ petition (civil) praying inter alia that in the circumstances
stated in the affidavit filed along with the WP(C) the High Court be
pleased to direct the 2nd respondent to disburse all the retirement
benefits including pension as well as the DCRG which is legally due to him
pending disposal of the Writ Petition.
This petition coming on for admission upon perusing the petition and
the affidavit filed in support of WP(C) and upon hearing the arguments of
M/S K.R.RAJKUMAR, JAGADEESH LAKSHMAN, RAHUL RAJ Advocates for the
petitioners, M/S SRI.K.S.ANIL, STANDING COUNSEL for the respondents, the
court passed the following:
ORDER
Admit.
Learned standing counsel seeks time to get specific instructions with regard to the contention of the petitioner that the last month salary and provisional pension has not been disbursed to the petitoner.
Post on 23.09.2022.
Sd/- ANU SIVARAMAN JUDGE 01-09-2022 /True Copy/ Assistant Registrar