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[Cites 0, Cited by 0] [Section 70] [Entire Act]

State of Chattisgarh - Subsection

Section 70(2) in The Chhattisgarh Co-operative Societies Rules, 1962

(2)Where the property may on the second sale, sell for a higher price than at first sale, the defaulting purchaser at the first sale, shall have no claim to the difference or increase.