Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31Q] [Entire Act] State of Gujarat - Subsection Section 31Q(1) in Gujarat Agricultural Produce Markets (Amendment) Act, 2007 (1)The contract farming agreement shall be in such form containing such particulars and terms and conditions, as may be prescribed.
