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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Madhya Pradesh - Subsection

Section 7(1)(f) in The M.P. Rajkoshiya Uttardayitva Avam Budget Prabandhan Niyam, 2006

(f)a statement of financial assets in Form F-9;