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[Cites 0, Cited by 0] [Section 24E] [Entire Act]

State of Rajasthan - Subsection

Section 24E(1) in University of Rajasthan Act, 1946

(1)There shall be a Board of Studies for each subject or group of subjects. The number of the Boards of Studies in each Faculty as also the number of members of each Board shall be determined by the Syndicate on the recommendation of the Academic Council and the Faculty convened.