Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17A] [Entire Act] Union of India - Subsection Section 17A(iii) in The Foreign Contribution (Regulation) Rules, 2011 (iii)bank and/or branch of the bank and/or designated foreign contribution account number [in Form FC-6C] [Inserted by Notification No. G.S.R. 199(E), dated 7.3.2019 (w.e.f. 29.4.2011).]; [***] [Omitted 'and' by Notification No. G.S.R. 199(E), dated 7.3.2019 (w.e.f. 29.4.2011).]
