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[Cites 0, Cited by 1] [Section 73CB(14)] [Section 73CB] [Entire Act]

State of Maharashtra - Subsection

Section 73CB(14)(a) in The Maharashtra Co-Operative Societies Act, 1960

(a)inform the State Co-operative Election Authority about the expiry of its term of office at-least six months before the date of expiry of such term;