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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of West Bengal - Subsection

Section 14(1) in The Bidhan Chandra Krishi (Viswavidyalaya) Act, 1974.

(1)The University shall have the faculties of Agriculture, [Horticulture and Agricultural Engineering,] [Words substituted by W.B. Act 21 of 1996.] and such other faculties as may be prescribed.