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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(d) in Bihar Electricity Regulatory Commission (Renewable Purchase Obligation, its Compliance and REC Framework Implementation) Regulations, 2010

(d)the BERC (Terms and Conditions for Tariff Determination from Solar Energy Sources) Regulations 2010 and any other relevant regulations. notified by the Commission under section 181 of the Electricity Act 2003; these regulations will have overriding effect.