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State of Tamilnadu - Section

Section 18 in Tamil Nadu District Municipalities (Hill Stations) Building Rules, 1993

18. Space about huts.

- No portion of a hut shall be placed within 1.75 metres of a masonry or wooden building provided that there shall be a minimum open space of 1.25 metres between the caves of or between the cave of the hut and a masonry wall, as the case may be.